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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(9) in The Orissa Goshala Rules, 1985

(9)The counting of votes shall be done immediately after the voting is over and the candidates securing the largest number of votes or found to be uncontested shall be declared elected. In case of equality of votes the result shall be declared by drawing of lots in such manner as the officer presiding over the meeting thinks best and the name of the candidates drawn in the lot shall be declared elected.