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State of Odisha - Section

Section 10 in The Orissa Secretariat Service (Junior) Rules, 1981

10. Approval of the list by Governmental.

- The list prepared by the Committee under Sub - rule (1) of Rule 9 shall be placed before the Government for approval and after such approval the list shall become final and shall be called as the select list.
(2)The select list shall remain in force for a period of one year from the date of its approval by the Government or till the preparation of the next select list whichever is earlier.