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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(ii) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(ii)such powers, duties and functions as are specified in the second column of Schedule IV to the Act and against which the words "shall be exercised by the Krishi Udyog Evam Nirman Samiti" have been entered in the third column of the said Schedule;