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[Cites 0, Cited by 0] [Section 326(4)] [Section 326] [Entire Act]

State of Jharkhand - Subsection

Section 326(4)(f) in Bihar Education Code, 1961

(f)All fees for examination should be deposited in the treasury under the head* "XXVI-Miscellaneous-Examination fee for appearing at the examination from Headmasters/Principals of private High schools"