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State of Uttar Pradesh - Section

Section 98A in U.P. Zamindari Abolition and Land Reforms Rules, 1952

98A. [ [Added by Notification No. 2221-R/I-A-1042-1955, dated 10.01.1956.]

The [Compensation Commissioner] may from time to time issue such instructions as may appear necessary to supplement and carry into effect the provisions of this Chapter.]