Madhya Pradesh High Court
Sawan vs The State Of Madhya Pradesh on 6 April, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 15765 of 2022 (SAWAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-04-2022 Shri Anil Kumar Tiwari, counsel for the petitioner.
Shri Harish Tiwari, Panel Lawyer for the State. As prayed, a week's time is granted to learned counsel for the petitioner to cure the default(s) as pointed out by the office.
List thereafter.
(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.04.06 18:39:48 IST