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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2)(b) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(b)for meeting the salaries, allowances and other remuneration of the members, officers and other employees, as the case may be of the Board;