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Kerala High Court

Rds Project Ltd vs Indian Institute Of Science Of ... on 23 September, 2021

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) No.5922/2021                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            Thursday, the 23rd day of September 2021 / 1st Aswina, 1943
                             WP(C) NO. 5922 OF 2021(M)
   PETITIONER:

          M/S. RDS PROJECT LTD., HEAD OFFICE 427, SOMDUTT CHAMBERS-II, 9,
          BHIKAJI CAMA PLACE, NEW DELHI-110066, REGIONAL OFFICE AT SHIHAB
          THANGAL ROAD, PANAMPILLY NAGAR, KOCHI-682019, REPRESENTED BY ITS
          ASSOCIATE DIRECTOR, MR. AMIT VARGHESE JOSEPH, AGED 30 YEARS, S/O.
          DR.JOSEPH VARGHESE.

   RESPONDENTS:

      1. INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH, (IISER),
         MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551, REPRESENTED BY
         ITS REGISTRAR.
      2. THE DIRECTOR, INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
         MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.
      3. ENGINEER-IN-CHARGE, INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND
         RESEARCH, MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to Exhibit P-12 and
   further direct the respondents to release the payment covered by Exhibit
   P-7 Running Account Bill, pending disposal of this writ petition.


        This petition again coming on for admission upon perusing the
   petition and the affidavit filed in support of WP(C) and this Court's
   order dated 09.04.2021 and upon hearing the arguments of M/S DEEPU
   THANKAN, UMMUL FIDA and LAKSHMI SREEDHAR, Advocates for the petitioner and
   of SMT.SUMATHY DANDAPANI, Senior Advocate along with SRI.MILLU DANDAPANI,
   Advocate for R1 to R3, the court passed the following:

                                         ORDER

The learned counsel for the petitioner submitted that this writ petition may be posted along with WP(C) No.18219/2021 on 27.09.2021.

The interim order extended till 27.09.2021.

Sd/- P.V.KUNHIKRISHNAN, JUDGE 23-09-2021 /True Copy/ Assistant Registrar