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[Cites 0, Cited by 0] [Section 24(8)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(8)(b) in Code on Social Security, 2020

(b)In determining the corresponding scales of pay of officers and employees under clause (a), the Corporation shall have regard to the educational qualifications, method of recruitment, duties and responsibilities of such officers and employees under the Central Government and in case of any doubt, the Corporation shall refer the matter to the Central Government whose decision thereon shall be final.