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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(9)(c) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(c)any project, which does not conform to or is in any way inconsistent with the provisions of any law or with any directives or instructions issued by the Central Government or the Reserve Bank of India, which may, for the time being, be in force;