Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Paschimanchal Vidyut Vitran Nigam Ltd. ... vs State Of U.P. And Others on 5 March, 2022

Author: Ajai Tyagi

Bench: Ajai Tyagi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 135 of 2012
 

 
Applicant :- Paschimanchal Vidyut Vitran Nigam Ltd. And Another
 
Opposite Party :- State of U.P. and Others
 
Counsel for Applicant :- Rajendra Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Tyagi,J.
 

None present for the applicant.

There is a delay of 78 days in filing this appeal.

Delay is condoned.

Office to give regular number.

List the matter on 04.04.2022 for disposal.

Order Date :- 5.3.2022 PS