Allahabad High Court
Paschimanchal Vidyut Vitran Nigam Ltd. ... vs State Of U.P. And Others on 5 March, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 135 of 2012 Applicant :- Paschimanchal Vidyut Vitran Nigam Ltd. And Another Opposite Party :- State of U.P. and Others Counsel for Applicant :- Rajendra Kumar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Ajai Tyagi,J.
None present for the applicant.
There is a delay of 78 days in filing this appeal.
Delay is condoned.
Office to give regular number.
List the matter on 04.04.2022 for disposal.
Order Date :- 5.3.2022 PS