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Delhi High Court - Orders

Radico Khaitan Ltd vs Nakshatra Distilleries & Breweries Ltd ... on 6 October, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                          $~24
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      FAO(OS) (COMM) 286/2019 and C.M. No. 18896/2017
                                 RADICO KHAITAN LTD                              ..... Appellant
                                              Through:          Mr. Sagar Chandra, Ms. Srijan Uppal,
                                                                Mr. Abhishek Bhati and Ms. Natasha
                                                                K., Advocates

                                                   versus

                                 NAKSHATRA DISTILLERIES & BREWERIES
                                 LTD & ANR                               ..... Respondents
                                              Through: Mr. Sachin Gupta, Mr. Rohish Arora,
                                                       Ms. Jasleen Kaur, Ms. Swati Meena,
                                                       Ms. Yashi Agrawal and Ms. Kanika
                                                       Marwaha, Advocates
                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                 HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                   ORDER

% 06.10.2022

1. Arguments heard.

2. Judgment reserved.

3. Parties may file a brief note of submissions within four days.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J OCTOBER 6, 2022 yg Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:07.10.2022 15:19:06