Delhi High Court - Orders
Radico Khaitan Ltd vs Nakshatra Distilleries & Breweries Ltd ... on 6 October, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 286/2019 and C.M. No. 18896/2017
RADICO KHAITAN LTD ..... Appellant
Through: Mr. Sagar Chandra, Ms. Srijan Uppal,
Mr. Abhishek Bhati and Ms. Natasha
K., Advocates
versus
NAKSHATRA DISTILLERIES & BREWERIES
LTD & ANR ..... Respondents
Through: Mr. Sachin Gupta, Mr. Rohish Arora,
Ms. Jasleen Kaur, Ms. Swati Meena,
Ms. Yashi Agrawal and Ms. Kanika
Marwaha, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.10.2022
1. Arguments heard.
2. Judgment reserved.
3. Parties may file a brief note of submissions within four days.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J OCTOBER 6, 2022 yg Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:07.10.2022 15:19:06