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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(7) in Punjab Detenus (Conditions of Detention) Order, 1974

(7)A statement shall be maintained by the Superintendent of all interview between a detenu and his relatives [-] [Words 'and friends' omitted vide Punjab Government Gazette Legislative Supplement Part III, dated 17.2.1976.] with the names and addresses of the persons present at each interview.