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State of Odisha - Section

Section 25 in The Orissa Mining and Geology Service Rules, 1976

25.

All rules and regulations, orders and instructions in force immediately before the date of commencement of these rules in respect of matters relating to the Service and covered by these rules are hereby repealed:Provided that subject to the provisions of Sub-rule (7) of Rule 3 such repeal shall not affect the previous operation of the rules, regulations, orders or instructions or anything done or any action taken thereunder.