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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Ali Rja @ Ali Khan vs The State Of Madhya Pradesh on 17 February, 2020

Author: Anjuli Palo

Bench: Anjuli Palo

1 MCRC-17668-2016 The High Court Of Madhya Pradesh MCRC-17668-2016 (ALI RJA @ ALI KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS) 5 Jabalpur, Dated : 17-02-2020 As prayed by Shri Agnivesh Dubey, Advocate list after two weeks. Interim order, if any, shall remain in operation till next date of hearing.

(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2020.02.18 17:40:14 +05'30'