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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(4) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(4)The Chairperson or, if for any reason he is unable to attend any meeting of theExecutive Committee, any other member chosen by the members present at the meeting shallpreside over the meeting.