Supreme Court - Daily Orders
Ramswaroop vs Smt. Kesar . on 20 August, 2015
CHAMBER MATTER SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2152/2015 In SLP(C) No. 9381/2015
RAMSWAROOP & ANR. Petitioner(s)
VERSUS
SMT. KESAR & ORS. Respondent(s)
(with office report)
Date : 20/08/2015 This petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE R.K. AGRAWAL
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed in terms of the signed order.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.08.21 17:43:11 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO(s). 2152 OF 2015 IN SLP(C) NO(s). 9381 OF 2015 RAMSWAROOP & ANR. Petitioner(s) VERSUS SMT. KESAR & ORS. Respondent(s) O R D E R We have considered the averments in the review petition. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error apparent on the face of record.
Hence, the Review Petition is dismissed. ......................J. (J. CHELAMESWAR) ......................J. (R.K. AGRAWAL) NEW DELHI AUGUST 20, 2015