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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 115(i) in Arunachal Pradesh Co-operative Societies Act, 1978

(i)an order for the winding up, or an order sanctioning a scheme of compromise or arrangement or amalgamation or reconstruction of an insured co-operative bank cannot be made save with the previous sanction in writing of the Reserve Bank of India;