Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Bihar - Subsection Section 111(3) in Bihar Factories Rules, 1950 (3)Every locomotive shall be fitted with a"cow catcher" or if this is impracticable, with 'guard-irons', at each end.
