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[Cites 0, Cited by 0] [Section 336] [Entire Act]

State of Rajasthan - Subsection

Section 336(20) in Rajasthan Panchayati Raj Rules, 1996

(20)Regular inspection of schools, primary health centres, Ayurved veterinary dispensaries, Anganvadi Centres and such other institutions, Vaccination programme, family welfare campus, drinking water situation, fair price shops, maintenance of rural roads, rural sanitation, electrification, drainage, rural housing programme, fisheries, development use of village tanks and Gochar lands, cattle pounds in rural areas of the district during tours.