Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of West Bengal - Subsection Section 117(2) in New Town, Kolkata Development Authority Act, 2007 (2)Different receptacles, depots or places may be provided or appointed for the temporary deposit of any of the matters referred to in sub-section (1).
