Section 303 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
303. guidelines issued to this effect.
Functions of the Heritage Conservation Committee.-The HeritageConservation Committee shall carry out the following functions –(a)To undertake identification and listing of heritage buildingsand precincts which need to be notified as and recommend the same to theCorporation for inclusion.(b)To recommend to the Corporation whether developmentpermission should be granted to the Heritage Buildings;(c)To evaluate the cost of repairs to be given to the owners forconservation or maintenance of a listed building;(d)To approve special designs and guidelines for notified buildingsand control of height and essential façade characteristics of the buildingsand suggest suitable designs and adopting new materials for replacementskeeping the old form intact to the extent possible;(e)To frame special regulations for Heritage Buildings andHeritage Precincts and furnish the same to the Corporation;(f)To undertake such actions as may be necessary for thephysical conservation and restoration of urban heritage buildings and sitesin the city;(g)To undertake such programs and projects for generatingawareness about heritage including educational programs, identificationand listing of heritage resources, conducting heritage walks, organizing
