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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(ii) in National Housing Bank (Officers') Service Regulations, 1997

(ii)When the members of the family travel by road, the entitlement will be actual or the 1st class rail fare for the distance covered, whichever is less.