Madhya Pradesh High Court
Ram Ashok Sharma vs Ramlallu Bais on 21 June, 2018
1 EP-27-2014 THE HIGH COURT OF MADHYA PRADESH EP-27-2014 (RAM ASHOK SHARMA Vs RAMLALLU BAIS) 57 Jabalpur, Dated : 21-06-2018 Parties through their respective counsel. List this case on 25.06.2018 for conclusion of the arguments.
(ATUL SREEDHARAN) JUDGE Digitally rk. signed by RAVIKANT KEWAT Date: 2018.06.25 02:23:26 -07'00'