Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ram Ashok Sharma vs Ramlallu Bais on 21 June, 2018

1 EP-27-2014 THE HIGH COURT OF MADHYA PRADESH EP-27-2014 (RAM ASHOK SHARMA Vs RAMLALLU BAIS) 57 Jabalpur, Dated : 21-06-2018 Parties through their respective counsel. List this case on 25.06.2018 for conclusion of the arguments.

(ATUL SREEDHARAN) JUDGE Digitally rk. signed by RAVIKANT KEWAT Date: 2018.06.25 02:23:26 -07'00'