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[Cites 0, Cited by 16] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(3) in The Delhi Land Reforms Rules, 1954

(3)If any objections are received, he shall after necessary enquiries pass suitable orders and publish final revised lists in the official Gazette as a declaration under Clause (c) of sub-section (2) of Section 1.