Calcutta High Court
Kashi Nath vs Assistant Commissioner Of Income Tax & ... on 4 April, 2014
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
WP 537 of 2007
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
KASHI NATH
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
BEFORE :
THE HON'BLE JUSTICE JOYMALYA BAGCHI
DATE : 4TH APRIL,2014.
The Court :- None appears for the petitioner to prosecute the matter. It is reported by the Registry of this Court that the papers are not available. The matter is dismissed for non-
prosecution.
(JOYMALYA BAGCHI,J.) S.Chandra