Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of West Bengal - Subsection Section 13(10) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 (10)In a market area, no person shall, in the absence of an express agreement, be compelled to employ a broker or a commission agent when none is so employed.
