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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(2)On completion of the building according to the approved plan, the applicant shall obtain-
(i)a certificate in Form D from the Chief Electrical Inspector;
(ii)a certificate from the Executive Engineer.