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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(1)(a) in West Bengal Land Reforms Act, 1955

(a)[ to a Collector, when the order is made by a Revenue Officer or revenue authority below the rank of a Collector;] [Substituted by West Bengal Act 50 of 1981, dated 24.3.1986, w.r.e.f. 7.8.1969.]