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[Cites 0, Cited by 7] [Entire Act]

State of Uttar Pradesh - Section

Section 31 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

31. Proceedings relating to assessment and payment of compensation.

- All proceedings relating to assessment of compensation for any estate acquired under Section 4 and the payment thereof to the intermediary entitled thereto shall be had before the Compensation Officer within whose jurisdiction the estate acquired is situate.