Section 213(6) in Civil Court Rules of the High Court of Judicature at Patna
(6)The forms (J) 44, (J) 45, (J) 46, (J) 47, (J) 48 and (P) 40, which will be found in the High Court General Rules and Circular Orders (Civil), Vol. II, shall be used for the purposes to which they severally relate with such variations as the circumstances of each case may require.