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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(4) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(4)A copy of the accounts together with the audit report, as submitted to the Kuladhipati shall also be submitted to the State Government and the Madhya Pradesh Uchcha Shiksha Anudan Ayog. A copy of the accounts together with the audit report as submitted to the State Government shall be placed on the table of the Legislative Assembly as soon as feasible after it is received by the State Government.