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[Cites 0, Cited by 0] [Section 216] [Entire Act]

Union of India - Subsection

Section 216(6) in The Navy (Pension) Regulations, 1964

(6)[ If the applicant is residing outside India, the Indian Mission concerned shall arrange a medical board at any station in the country convenient to the applicant as well as to the Mission. The composition of the medical board shall be decided by the Mission.] [Substitued and Inserted by S.R.O. 95, dated 15th Februay, 1975]