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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(1) in Bihar Secretariat Service Rules, 2010

(1)The inter-se seniority of members of the service appointed to any grade before the appointed day shall be regulated by their seniority/inter-se as determined before that day;Provided that if the seniority of any such member or members of the service had not been specifically determined before that day, it shall be determined by cadre controlling authority.