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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(iii) in Tamil Nadu Municipal General Service Rules, 1970

(iii)No person shall be appointed as a Steno-Typist unless he has, in addition to the qualification prescribed for Typists, passed the Government Technical Examination in shorthand by the Lower Grade maybe appointed.