Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 335] [Entire Act] State of Gujarat - Subsection Section 335(2) in The Gujarat Provincial Municipal Corporations Act, 1949 (2)Any police officer may arrest without warrant any person brining into the City any animal or flesh in contravention of sub-section (1).
