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State of Jharkhand - Section

Section 647 in Bihar Education Code, 1961

647. Details to be recorded regarding candidates.

- In preparing the preliminary list of candidates for school scholarships, inspecting officers must record details as to the pecuniary circumstances and conduct of the candidates, and due weight will be given to these considerations in making the award.(Government notification no. 2246-E., dated the 3rd November, 1914.)