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[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(11)(j) in The Rajasthan Lands Special Irrigation Charges Rules, 1954

(j)Any other expression which is used in these Rules and is not defined in the The Rajasthan Lands Special Irrigation Charges Act, 1953, or the Rules thereunder shall have the same meaning as is assigned to it in the The Rajasthan Lands Special Irrigation and Drainage Act, 1954 or any subsequent amendment thereof.