Section 6(1)(a) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(a)to the cadre of Stenographer:

(i)as Stenographer Grade-III by direct recruitment,

(ii)as Stenographers Grade-II by promotion from Stenographer Grade-III, as Stenographers Grade-I by promotion from Stenographers Grade-II

(iii)Personal Assistant cum Executive Assistants for Principal District Judge by promotion from Stenographers Grade-I:

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