Section 15(1) in New Okhla Industrial Development Area Building Regulations, 2010
(1)A layout plan or building plan permit sanctioned under these regulations shall remain valid for the period of only 5 years. In case part completion has been taken on the plot, then also validity of layout plan or building plan permit shall remain for 5 years. If there is any alteration/revision in the plan, fresh revised plan permit shall be required.
