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[Cites 0, Cited by 0] [Section 88(5)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(5)(b) in The Arms Rules, 2016

(b)on finalization of the physical inspection, certify in writing to the licensing authority, who issued the import license, that the imported firearms or ammunition corresponding with the import license, have arrived in India.