Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 101 in The Tripura Co-operative Societies Rules, 1976 101. Certificate of purchase. - The certificate to be granted by a co-operative land development bank under sub-section (1) of Section 136 shall be in Form "W".
