Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 68 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975 68. Seniority. - Seniority in each category of service shall be determined by the year of substantive appointment to a post in the particular category, provided-
