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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(j) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(j)"Practical experience for direct recruitment" means practical experience in any State Government or Central Government or Public Undertaking or Private Undertaking of repute in the relevant subject;