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Allahabad High Court

Peoples Union For Civil Liberties, U.P. ... vs Union Of India And Others on 8 July, 2010

Bench: Ashok Bhushan, Virendra Singh

Court No. - 2

Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 23445 of
2008

Petitioner :- Peoples Union For Civil Liberties, U.P. Chapter
Respondent :- Union Of India And Others
Petitioner Counsel :- R.K. Awasthi,Ravi Kiran Jain
Respondent Counsel :- A.S.G.I.,Amit Sthalekar

Hon'ble Ashok Bhushan,J.

Hon'ble Virendra Singh,J.

Sri Ravi Kiran Jain, Senior Advocate, has appeared for the petitioner. Sri N.C. Rajwanshi, the President of the High Court Bar Association has appeared as intervenor.

Learned counsel for the petitioner brought to the notice of the Court that Public Interest Litigation No. 30186 of 2010 raising similar issues have been referred to Full Bench by order of the Hon'ble the Chief Justice. He submits that this writ petition, which was filed in May 2008, raises the issues which are also involved in the PIL No. 30186 of 2008. It is appropriate that this petition be also heard along with PIL No. 30186 of 2008.

In view of the above, we are of the view that subject to nomination by the Hon'ble the Chief Justice, this petition be listed along with the Public Interest Litigation No. 30186 of 2008.

This writ petition is released and be not treated to be tied up with this Bench.

Order Date :- 8.7.2010 Ram Murti