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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)Notwithstanding any thing contained in sub-rule (1) the Project Authority may at any time for reasons to be recorded, direct a special revisions of the electoral roll for any constituency or constituencies in such manner as may deem fit:Provided that the electoral roll as in force at the time of the issue of any such direction, shall, continue to be in force until the completion of the special revisions so directed.