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Supreme Court - Daily Orders

The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 5 October, 2017

     ITEM NO.128                              REGISTRAR COURT. 1                       SECTION IV-B

                                    S U P R E M E C O U R T O F               I N D I A
                                            RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                           No(s).     14324/2017

     THE STATE OF HARYANA AND ORS. & ORS.                                            Petitioner(s)

                                                            VERSUS

     M/S BESTECH INDIA PVT LTD AND ANR. & ANR.                                       Respondent(s)



     Date : 05-10-2017 This petition was called on for hearing today.



     For Petitioner(s)
                                            Mr. Piyush Hans, Adv.
                                            Vishwa Pal Singh, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Await service/track report in respect of respondent No.1. Last and final opportunity is granted to the Ld. Counsel for the petitioner for taking fresh steps for service of respondent No.2 in terms of the Government's OM No.F.12(77)/10-Judl. Dated 18.8.2011 within two weeks. Notice thereafter be issued.

List again on 7.11.2017.

RAJESH KUMAR GOEL Signature Not Verified Registrar Digitally signed by RUPAM DHAMIJA Date: 2017.10.11 12:17:58 IST Reason: