Supreme Court - Daily Orders
The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 5 October, 2017
ITEM NO.128 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 14324/2017
THE STATE OF HARYANA AND ORS. & ORS. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD AND ANR. & ANR. Respondent(s)
Date : 05-10-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Piyush Hans, Adv.
Vishwa Pal Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await service/track report in respect of respondent No.1. Last and final opportunity is granted to the Ld. Counsel for the petitioner for taking fresh steps for service of respondent No.2 in terms of the Government's OM No.F.12(77)/10-Judl. Dated 18.8.2011 within two weeks. Notice thereafter be issued.
List again on 7.11.2017.
RAJESH KUMAR GOEL Signature Not Verified Registrar Digitally signed by RUPAM DHAMIJA Date: 2017.10.11 12:17:58 IST Reason: