Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(d) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(d)be entitled to be present at the meetings of the Board and take part in the proceedings, but shall have no right of vote.