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Punjab-Haryana High Court

State Of Haryana & Ors vs Ehc Karambir Singh on 30 May, 2013

Author: Surya Kant

Bench: Surya Kant

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                                 LPA No. 901 of 2013(O & M)
                                Date of Decision: 30.05.2013


State of Haryana & Ors.

                                               ......Appellants

                           Versus



EHC Karambir Singh

                                             ...... Respondent



CORAM: HON'BLE MR. JUSTICE SURYA KANT

           HON'BLE MR. JUSTICE R.P.NAGRATH


Present : Mr. R.D.Sharma, DAG, Haryana
          for the appellants.

           Mr. Suresh Kumar Redhu, Advocate
           for the respondent.



SURYA KANT, J. (ORAL)

For orders, see order of even date passed in LPA No.645 of 2013 titled as 'State of Haryana and others v. EASI Sunil Kumar and others'.

(SURYA KANT) JUDGE (R.P.NAGRATH) JUDGE May 30, 2013 Pooja S.