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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2)(a) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969

(a)if he acts in a manner which in the opinion of the Government is prejudicial to the working of the market committee, or